Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 10 ... vs M/S Orchid Industries Pvt. Ltd. on 28 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.17 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 6414/2018
(Arising out of impugned final judgment and order dated 05-07-2017
in ITA No. 1433/2014 passed by the High Court of Judicature at
Bombay)
THE COMMISSIONER OF INCOME TAX 8 MUMBAI Petitioner(s)
VERSUS
M/S ORCHID INDUSTRIES PVT. LTD. Respondent(s)
(With IA No.40123/2018-CONDONATION OF DELAY IN FILING)
Date : 28-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Anita Sahni, Adv.
Ms. Swati Ghildiyal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.03.31 10:20:57 IST Reason: