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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(5) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(5)The competent authority may issue posting/transfer orders besides the transfer to be made as per clause (1) to (4) aforesaid in separate and different period also and it shall not be necessary to bring such cases before the transfer committee:Provided that on transfers made on administrative grounds the competent authority shall have to take approval from the one rank higher officer.