Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Central Information Commission

Mr.Sunil Raghunandansharma vs Ministry Of Railways on 30 January, 2012

              In the Central Information Commission 
                                                                       at
                                                              New Delhi

                                                                                                  File No: CIC/AD/A/2012/000029
                                                               

Date  of Hearing     :   January 30, 2012.

Date of Decision     :   January 30, 2012.



Parties:

               Applicant


               Shri  Sunil Raghunandan Sharma
               A - 37,  Tejender Nagar Dept - 2
               Ambika Park Society
               Chandkheda
               Ahmedabad - 382 424

               Applicant : Not present.
            
               Respondent(s)

               Western Railway
               O/o the  Divl.Personnel Officer
               DRM Office, 
               Near Chamunda Mata Mandir
               Swadeshi Mill, Naroda Road
               Sajipur Bogha
               Ahmedabad.



               Representative  :   Not present.



                                     Information Commissioner                       :   Mrs. Annapurna Dixit
___________________________________________________________________
                                   In the Central Information Commission 
                                                                    at
                                                           New Delhi
                                                                                                                                 
                                                                                                File No: CIC/AD/A/2012/000029


                                                                ORDER

Background

1. The   RTI     application   dated   11.6.11   was   filed     by     the   Applicant   with   the   PIO,  Sr.Divl.Comml.Manager,,DRM   Office,   Western   Railway,   Ahmedabad.     The   Applicant     stated   that   he   had  appeared for the selection exam for the post of  Fitter Grade­III in response to the notification dated  6.12.10,  2.3.11,  7.3.11 and 15.3.11 and that while he was expecting 90%  marks in the exam  to his surprise he was  declared as unsuccessful in it.  In this connection he wanted to copy of  his answer sheet, copies of answer  sheets of  78 successful  candidates  who had appeared in the above exam, the merit list, their marks etc.  The  PIO replied on   16.6.11 informing the   Applicant that the   selection process   for the above post is not yet  completed.  The Applicant then filed his first appeal requesting  for the information once again. The Appellate  Authority passed an order dated  2.8.11  upholding the decision of the PIO.  Thereafter the Appellant filed his  second appeal before the CIC  once again requesting the Commission to direct the Public Authority to provide  him the answer sheets and marks  of all the candidates.

Decision :  

2. The Commission on perusal of the submissions on record denies  supply of copies of answer sheets  of other successful  candidates to the Appellant as per law which is well settled in this matter, u/s8(1)
(j) of the RTI Act   while directing the PIO to provide the information  related to the Appellant himself,  to the Appellant once  the selection process is over.  It  may also be noted that marks of candidates  who have passed the exam as also the merit list may also be supplied to the Appellant once the  selection process is completed.   The information may be provided within ten days of completion of  selection process.
3. The appeal is accordingly disposed of.

(Annapurna Dixit) Information Commissioner Authenticated true copy  (G.Subramanian) Deputy Registrar

1. Shri  Sunil Raghunandan Sharma A - 37,  Tejender Nagar Dept - 2 Ambika Park Society Chandkheda Ahmedabad - 382 424

2. The Public Information Officer Western Railway O/o the  Divl.Personnel Officer DRM Office,  Near Chamunda Mata Mandir Swadeshi Mill, Naroda Road Sajipur Bogha Ahmedabad.

   

3. The Appellate Authority Western Railway O/o the  Divl.Personnel Officer DRM Office,  Near Chamunda Mata Mandir Swadeshi Mill, Naroda Road Sajipur Bogha Ahmedabad.

4.         Officer In charge, NIC.