Section 39(1)(c) in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab

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State of Punjab - Subsection

Section 39(1)(c) in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab

(c)where any property passes more than once in consequence of the such deaths, the whole of the said fee (irrespective of the value or amount of such property) in the case of second and subsequent successions;

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State of Punjab - Subsection

Section 39(1)(c) in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab