Section 9(7) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019
(7)The State Government on the recommendation of the Regulatory Board specified under sub-section (1) of Section 11, impose penalties on any private university which awards any degree that does not conform to extant government regulations:Provided no such penalty shall be imposed unless such private university is given a reasonable opportunity of being heard.
