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State of Assam - Section

Section 13 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

13. Sanctioning of Assistance.

(1)The financial assistance under this scheme shall be sanctioned by the Board.
(2)The Board may, with prior approval of the Government, delegate the power of sanction of any or all of the financial assistance to the Chief Executive Officer or any other Officer/Officers of the Board.