Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 22 in The Delhi Prevention Of Begging Rules, 1960

22. Visiting Committee for Receiving Centres or Certified Institutions not maintained by the Chief Commissioner.

- The duties of a Visiting Committee appointed for a Receiving Centre or Certified Institution not maintained by the Chief Commissioner shall, subject to the terms of any agreements, entered into by the Chief Commissioner in respect thereof, be as prescribed by rule 21.