Calcutta High Court (Appellete Side)
Indranil Mukherjee vs Idfc First Bank Limited & Ors on 23 May, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
S/L 1
23.5.2022
Court No.6
SD/GB
WPA 7398 of 2022
Indranil Mukherjee
Vs.
IDFC First Bank Limited & Ors.
Sardar Amjad Ali
Ms. Jhuma Sen
... for the Petitioner.
Affidavit of service filed on behalf of the petitioner be
kept with the records.
None appears on behalf of the respondents. Nor is
any accommodation prayed for on their behalf.
The petitioner assails a proceeding initiated under the SARFAESI Act, 2002.
In view of the urgency pleaded on behalf of the petitioner, let this matter appear on May 26, 2022 before the available vacation Bench.
In the meantime, the petitioner is directed to effect service on all the respondents and file an affidavit of service on the returnable date.
(Ravi Krishan Kapur, J.)