Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(3) in The Orissa Zilla Parishad Act, 1991 (3)Every Parishad shall furnish to the Government such returns, statistics and other information with respect to its activities as the Government may from time to time require.
