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Gauhati High Court

Manjula Hira vs Moni Hira Alias Manipuri Hira And 8 Ors on 3 March, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                     Page No.# 1/5

GAHC010026952025




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/420/2025

         MANJULA HIRA
         W/O- LATE KAMESWAR HIRA, R/O- VILL- PAGHALI, JAJARI, P.S-
         MIKIRBHETA, DIST- MORIGAON, ASSAM



         VERSUS

         MONI HIRA ALIAS MANIPURI HIRA AND 8 ORS
         W/O LATE KAMESWAR HIRA, R/O- VILL- PAGHALI JAJARI, P.S-
         MIKIRBHETA, DIST- MORIGAON, ASSAM

         2:SRI SARAT HIRA
          S/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
         DIST- MORIGAON
         ASSAM 782142

         3:SRI DHANTI HIRA
         W/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
         DIST- MORIGAON
         ASSAM 782142

         4:SRI DHARMENDRA HIRA
         W/O LATE KAMESWAR HIRA

         R/O- VILL- PAGHALI JAJARI
         P.S- MIKIRBHETA
         DIST- MORIGAON
                                                                        Page No.# 2/5

             ASSAM 782142

            5:MINTU HIRA
            W/O LATE KAMESWAR HIRA

            R/O- VILL- PAGHALI JAJARI
            P.S- MIKIRBHETA
            DIST- MORIGAON
            ASSAM 782142

            6:DIGEN HIRA
            W/O LATE KAMESWAR HIRA

            R/O- VILL- PAGHALI JAJARI
            P.S- MIKIRBHETA
            DIST- MORIGAON
            ASSAM 782142

            7:CHITRA RANJAN HIRA
            W/O LATE KAMESWAR HIRA

            R/O- VILL- PAGHALI JAJARI
            P.S- MIKIRBHETA
            DIST- MORIGAON
            ASSAM 782142

            8:PAPU HIRA
            W/O LATE KAMESWAR HIRA

            R/O- VILL- PAGHALI JAJARI
            P.S- MIKIRBHETA
            DIST- MORIGAON
            ASSAM 782142

            9:SURESWAR HIRA
            W/O LATE KAMESWAR HIRA

            R/O- VILL- PAGHALI JAJARI
            P.S- MIKIRBHETA
            DIST- MORIGAON
            ASSAM 78214

Advocate for the Petitioner   : SABRISH AHMED, RANJU R S BARUAH,S AHMED,MS A
HUSSAIN

Advocate for the Respondent : ,
                                              Page No.# 3/5




Linked Case : Intest.Cas./1/2025

MANJULA HIRA
W/O- LATE KAMESWAR HIRA R/O- VILL- PAGHALI
JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM


VERSUS

MONI HIRA @ MANIPURI HIRA AND 8 ORS
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

2:SRI SARAT HIRA
S/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

3:SRI DHANTI HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

4:SRI DHARMENDRA HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
                                                               Page No.# 4/5

5:MINTU HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

6:DIGEN HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

7:CHITRA RANJAN HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

8:PAPU HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142

9:SURESWAR HIRA
W/O LATE KAMESWAR HIRA

R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
------------
Advocate for : DR. U BARUAH
Advocate for : appearing for MONI HIRA @ MANIPURI HIRA AND 8 ORS
                                                               Page No.# 5/5


                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                     ORDER

Date : 03.03.2025 List this matter tomorrow, i.e. 04.03.2025.

JUDGE Comparing Assistant