Delhi High Court - Orders
S Rajagopal vs Union Of India And Ors on 3 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5765/2023
S RAJAGOPAL ..... Petitioner
Through: Mr.Ankur Chhibber, Mr.Nikunj
Arora, Mr.Anshuman Mehrotra,
Mr.H.S. Tiwari, Mr.Shivam Rai,
Ms.Samridhi Bhatt & Mr.Arjun
Panwar, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Ms.Aakanksha Kaul & Ms.Versha
Singh, Advocates.
Mr.Gurjas Singh Narula (GP) for
UOI.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 03.05.2023 CM APPL.22581/2023 (exemption)
1. Allowed, subject to just exceptions.
2. The application is disposed of. W.P.(C) 5765/2023
3. Notice issued.
4. Learned counsel for respondents accepts notice and seeks time to file counter-affidavit.
5. Let needful be done within six weeks from today with an advance Signature Not Verified W.P.(C) 5765/2023 Page 1 of 2 Digitally Signed By:ALKA BOBAL Signing Date:08.05.2023 16:52 copy to the other side.
6. Rejoinder thereto, if any, be filed within four weeks thereafter.
7. Renotify on 09.08.2023 before learned Registrar for completion of pleadings.
SURESH KUMAR KAIT, J MANOJ JAIN, J MAY 03, 2023/ab Signature Not Verified W.P.(C) 5765/2023 Page 2 of 2 Digitally Signed By:ALKA BOBAL Signing Date:08.05.2023 16:52