Delhi High Court - Orders
G L Sagar vs Edcil (India) Ltd And Anr on 12 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10023/2016
G L SAGAR ..... Petitioner
Through: Mr. Rahul Kr. Singh, Advocate.
versus
EDCIL (INDIA) LTD AND ANR ..... Respondents
Through: Mr. Saurabh Mishra, Mr. Abhishek
Singh and Ms. Samridhi Pal,
Advocates for EDCIL.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 12.02.2019 Vide order dated 12.11.2018 has not been complied with. Renotify on 06.05.2019.
SURESH KUMAR KAIT, J FEBRUARY 12, 2019 rd