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Delhi High Court - Orders

G L Sagar vs Edcil (India) Ltd And Anr on 12 February, 2019

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~12
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 10023/2016
       G L SAGAR                                           ..... Petitioner
                         Through:    Mr. Rahul Kr. Singh, Advocate.

                         versus

       EDCIL (INDIA) LTD AND ANR                   ..... Respondents
                      Through: Mr. Saurabh Mishra, Mr. Abhishek
                                 Singh and Ms. Samridhi Pal,
                                 Advocates for EDCIL.
       CORAM:
       HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                      ORDER

% 12.02.2019 Vide order dated 12.11.2018 has not been complied with. Renotify on 06.05.2019.

SURESH KUMAR KAIT, J FEBRUARY 12, 2019 rd