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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(ii) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(ii)Panchayat Samiti-upto 50 acres commanded land for the establishment of a seed multiplication farm or for general agricultural development subject to the conditions that the Panchayat Samiti shall pay the reserve price regularly and pay the other dues and shall use the land for the purposes for which it is allotted and shall not alienate it in any manner without prior sanction of the Government.