Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Maharashtra - Subsection Section 23(3) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (3)An Associate Dean shall exercise such other powers and perform such other duties as are laid down by or under this Act and as may be prescribed.
