Section 28 in The Delhi Co-operative Societies Rules, 2007
28. Maintenance of register of members.
- Every co-operative society shall maintain a register of members containing:-(a)the name, address and occupation of the member, mother's/father's/husband's name and details of shares held by him and in case of co-operative housing society Permanent Account Number of income tax, bank account no. and branch address.(b)The date of grant of membership by the managing committee;(c)The date on which the member's name was entered in the register after depositing membership fee and share money; alongwith details of payment of the same;(d)Specimen signature of the member;(e)The name(s) of nominee & relationship; and(f)Date of cessations of membership.
