Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Arunachal Pradesh - Subsection Section 4(9) in Arunachal Pradesh Indian Medicine Council Act, 2013 (9)The State Council shall meet at least once in three months of every year at its office at such time as may be appointed by the Council.
