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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in The M.P. Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000

(3)The Competent Authority shall apply within fifteen days of the order passed by it to the Special Court designated under this Act for making the ad-interim order of attachment absolute.