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State of Punjab - Section

Section 11 in Punjab Urban Planning and Development Authority Building Rules, 2013

11. Power of the Competent Authority to sanction or refuse erection or re-erection.

(1)The Competent Authority shall refuse to sanction the erection or re-erection of any building, if it is in contravention of any of the provisions for these rules.
(2)The Competent Authority may sanction the erection or re-erection of any building either absolutely or subject to such modification in accordance with these rules as it may deem fit and one copy of the mounted plans shall be sent to applicant with the word 'sanctioned' written on it.
(3)The intimation of sanction or rejection of the building plans shall be given in Form 'E'.