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[Cites 0, Cited by 1] [Section 5B(1)] [Section 5B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5B(1)(a) in Andhra Pradesh General Sales Tax Act, 1957

(a)when a dealer sells any goods to another dealer for use by the latter as raw material, component part, sub-assembly part, intermediate part and packing material in the manufacture or processing of goods inside the State: