Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 377] [Entire Act] State of Uttar Pradesh - Subsection Section 377(4) in Rules under the United Provinces Excise Act, 1910 (4)Licence fees are levied in the form of a fixed surcharge per tree realized at the time the tree-tax is deposited.
