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State of Uttar Pradesh - Section

Section 131 in U.P. Zila Panchayats Service Rules, 1970

131. Absorption of the servant in a permanent post in the local body where he is on deputation.

- The local body to which the servant is sent on deputation may with the consent of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.], absorb the servant in its permanent service and the servant shall cease to hold a lien on his post in the said [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] with effect from the date of confirmation in such service.