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Karnataka High Court

Sri R Siddalingaiah vs Sri B V Sreenivasa on 29 August, 2008

Author: Mohan Shantanagoudar

Bench: Mohan Shantanagoudar

 

IN THE HIGH coum or KARNATAKA AT_3:Ai'»§~€:jr:€£3;¢SZ}:3f" 

name was THE 29?" Day or A1;wsfr,2me%kk FA %  ¥

THE HON'BLE MR.JU51ICI E:v'M,;OH?{N SHA§J'i?fi>~§;4£§C¥{)t}AFZ" A

BEFO§E i A. f; '

CRIMINAL..PETIT'.i(§f\3:!$3&3,Z87$/2'007v:

BETWEEN:

R.SiddaJingai&l:1' 
Sfo.Ramap§ja  V .
Aged 43 y<:"a.*'3__  V
Worldng at -T V

Ccnt:f23l.Bxié<l(ii1;;}gI:;;E*aI1I¥.V»  "

Hesairagatta  M V.'
Bangaloreéaa *  %

.. PETFFIUNER

(53; Sri 'c;,sav::1y'mi,%W;%,;

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.. RESPONDENT

This CIIJ3'. is rfilczd under Sectian 482 of Cr.P.C. by the ""é:T£1vo<:ate for the petitioner praying that this Horfbie Court