Karnataka High Court
Sri R Siddalingaiah vs Sri B V Sreenivasa on 29 August, 2008
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
IN THE HIGH coum or KARNATAKA AT_3:Ai'»§~€:jr:€£3;¢SZ}:3f"
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This CIIJ3'. is rfilczd under Sectian 482 of Cr.P.C. by the ""é:T£1vo<:ate for the petitioner praying that this Horfbie Court