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State of Chattisgarh - Section

Section 12 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(12)Notwithstanding any provisions of this rule, if at any time it is found that the admission of a candidate is in contravention of the provision of these rules then the admission of such candidate will be liable to be cancelled by the Director.