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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(a) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

(a)The name and address of the party or parties to whom the forest produce has been disposed of or in whose favour any right or encumbrance has been created ;