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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(5)A requesting entity shall ensure that encryption of PID Block takes place at the time of capture on theauthentication device as per the processes and specifications laid down by the Authority.