Allahabad High Court
U.P. Cane Union Employees Federation. vs Cane Commissioner & Others on 26 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 34672 of 1997 Petitioner :- U.P. Cane Union Employees Federation. Respondent :- Cane Commissioner & Others Petitioner Counsel :- Shashi Nandan Respondent Counsel :- Sc Hon'ble Shishir Kumar J.
This is a case of transfer of 1997. By efflux of time, the writ petition has become infructuous. Therefore, it is dismissed as infructuous. Interim order, if any, stands discharged. No order is passed as to costs. Order Date :- 26.7.2010 NS