Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] Union of India - Subsection Section 11(3)(iv) in The Oil Industry Development Board Staff Provident Fund Rules, 2013 (iv)the total amount of interest shall be rounded to the nearest whole rupee (fifty paisa counting as the next higher rupee):