Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 106 in First Statutes of the University of Udaipur 106. [ [Added and Substituted vide Resolution No. 9, dated 7-5-1973 and assented by the Chancellor vide No. 4537. dated 11-6-1973.] As per provisions of Section 25(1 )(e) of the Udaipur University Act, 1962, a College of Law is established.]
