Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175(2)] [Section 175] [Entire Act] State of Tamilnadu - Subsection Section 175(2)(b) in Tamil Nadu Panchayats Act, 1994 (b)section 64 of the said Act shall be read as if it referred to the Village Panchayat as well as the Government.