Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(13)] [Section 97] [Entire Act] Bengal Presidency - Subsection Section 97(13)(a) in Presidency Small Cause Courts Act, 1882 (a)without production, by the plaintiff, of the plaint-receipt granted to him or without production, by the defendant, of the summons served on him,