Delhi High Court
Anil Kothari Jain vs Dri on 22 August, 2017
Author: S.P.Garg
Bench: S.P.Garg
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 2nd JUNE, 2017
DECIDED ON : 22nd AUGUST, 2017
+ CRL.A.991/2016, CRL.M.B.2266/16 & CRL.M.A.1061/17
ANIL KOTHARI JAIN ..... Appellant
Through : Mr.S.S.Das, Advocate.
versus
DRI ..... Respondent
Through : Mr.Amish Aggarwal, Advocate
for Mr.Satish Aggarwala, Advocate.
CORAM:
HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.1086/2016 titled 'Lal Mohamad vs. The State (Govt. of NCT) of Delhi '.
(S.P.GARG) JUDGE AUGUST 22, 2017 / tr