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[Cites 0, Cited by 0] [Section 3(20)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(20)(a) in The General Clauses Act, 1977 (1920 A. D.)

(a)as respects any period before the commencement of the Dominion of India, British India together with all territories of Indian Rulers then under the suzerainty of His Majesty, all territories under the suzerainty of such an Indian Ruler and the tribal arears ;