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State of Haryana - Section

Section 45 in The Faridabad Complex Water-Supply Bye-laws

45. Security Deposits.

- The following amount will be deposited as security by the new consumer before a connection is given :-
½" or 15 mm Rs. 100.00
¾" or 20 mm Rs. 200.00
1" or 25 mm Rs. 300.00
2" or 50 mm Rs. 500.00
3" or 80 mm Rs. 1,000.00
4" or 100 mm Rs. 1,2000.00
6" or 150 mm Rs. 2,000.00
8" or 200 mm Rs. 4,000.00
10" or 250 mm Rs. 6,000.00
12" or 3000 mm Rs. 8,000.00
The security will be in the form of National Saving Certificate pledged in the name of the Chief Administrator or in any other form approved by the Chief Administrator from time to time. Arrears of water charges will be adjusted against the security and the balance of arrears, if any, will be recovered as arrears of land revenue through the Collector concerned.