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Himachal Pradesh High Court

Partap Chand vs . Hrtc & Anr. on 13 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Partap Chand vs. HRTC & Anr.

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CWP No. 1035 of 2023 13.03.2023 Present: Mr. Shivendra Singh, Advocate, for the petitioner.

Mr. Shyam Singh Chauhan, Advocate, for the respondents.

Issue notice. Mr. Shyam Singh Chauhan, Advocate, appears and waives service of notice on behalf of the respondents. Reply on behalf of the respondents be filed well before the next date of hearing.

List on 29.03.2023 alongwith CWP No. 1324 of 2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 13, 2023 (Vinod) ::: Downloaded on - 13/03/2023 21:04:48 :::CIS