Himachal Pradesh High Court
Dr. Aditi Badiyala vs State Of H.P. on 12 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Dr. Aditi Badiyala vs State of H.P. CWP No. 219/2023 .
12.4.2023 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Ms. Aruna Chauhan, Advocate, for respondent No.1.
Mr. R. K. Sharma, Sr. Advocate with Mr. Arun Kumar, Advocate, for respondent No.2.
Admit.
(Tarlok Singh Chauhan) Judge r (Virender Singh) Judge 12.4.2023 (pankaj) ::: Downloaded on - 12/04/2023 20:51:29 :::CIS