Delhi High Court - Orders
Uttam Air Products Pvt Ltd vs Central Medical Services Society & Anr on 27 April, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6769/2021 & CM APPL. 21312/2021
UTTAM AIR PRODUCTS PVT LTD ..... Petitioner
Through: Mr. Nand Kishore, Adv. with Mr.
Krishan Kumar, Adv. (M:
9871452750).
versus
CENTRAL MEDICAL SERVICES SOCIETY
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC alongwith
Mr Kamal R Digpaul and Ms Swati
Kwatra Advs for UOI (M:
9811157265).
Ms. Aakanksha Kaul, Standing
Counsel CMSS with Mr Aman
Sahank, Advocate (M: 9818131566).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.04.2023
1. This hearing has been done through hybrid mode.
2. Hon'ble Judge is on leave today.
3. List on 5th October, 2023.
BY ORDER (COURT MASTER) APRIL 27, 2023/mr Signature Not Verified Digitally Signed By:RAHUL Signing Date:01.05.2023 11:05:14