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Delhi High Court - Orders

Uttam Air Products Pvt Ltd vs Central Medical Services Society & Anr on 27 April, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~16
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +          W.P.(C) 6769/2021 & CM APPL. 21312/2021
                               UTTAM AIR PRODUCTS PVT LTD               ..... Petitioner
                                            Through: Mr. Nand Kishore, Adv. with Mr.
                                                     Krishan   Kumar,      Adv.       (M:
                                                     9871452750).

                                                  versus

                               CENTRAL MEDICAL SERVICES SOCIETY
                               & ANR.                                  ..... Respondents
                                           Through: Mr. Ajay Digpaul CGSC alongwith
                                                    Mr Kamal R Digpaul and Ms Swati
                                                    Kwatra Advs for UOI (M:
                                                    9811157265).
                                                    Ms. Aakanksha Kaul, Standing
                                                    Counsel CMSS with Mr Aman
                                                    Sahank, Advocate (M: 9818131566).

                               CORAM:
                               JUSTICE PRATHIBA M. SINGH
                                        ORDER

% 27.04.2023

1. This hearing has been done through hybrid mode.

2. Hon'ble Judge is on leave today.

3. List on 5th October, 2023.

BY ORDER (COURT MASTER) APRIL 27, 2023/mr Signature Not Verified Digitally Signed By:RAHUL Signing Date:01.05.2023 11:05:14