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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(a) in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019

(a)The Chairperson of the Search-cum-Selection Committee shall preside over the meeting of the Search-cum-Selection Committee;