Section 20 in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
20. Appointment:-
The Selection Committee(s), constituted in accordance with sub-rule (15) of Rule 2, shall forward the list of selected candidates for promotion to the District Judge within two days of concluding the interview of the eligible candidates by the Selection Committee. The District Judge may make appointment of the candidates so selected after making enquiry as may be considered necessary or pass such orders as may be deemed appropriate.
