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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(3)(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)all sums received by the Board from such other sources as may be decided by the Central or State Government.