Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15] [Entire Act]

Union of India - Section

Section 23 in The Industries (Development And Regulation) Act, 1951

23. [ Decision of Central Government final respecting certain matters.-

If, for the purposes of this Act, any question arises as to whether-
(a)there has been a substantial expansion of an industrial undertaking, or
(b)an industrial undertaking is producing or manufacturing any new article, the decision of the Central Government thereon shall be final. ]