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[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(1)(c) in The Delhi School Education Rules, 1973

(c)no payment of subsistence allowance shall be made unless the employee furnishes a certificate to the effect that he is not engaged in any other employment, business, profession or vocation;