Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Karnataka - Subsection Section 9(5) in Pilikula Development Authority Act, 2018 (5)The Chairperson of the Authority shall present the development plan and place the Accounts of the previous year and also the budget for the current year before the Advisory Committee.
