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State of Telangana - Section

Section 5 in State Mineral Exploration Trust Rules, 2015

5. Membership of Executive Committee.

(1)The ex officio members only shall have voting rights.
(2)Members, other than ex-officio members including special invitees shall have no voting rights but shall be entitled to such sitting fee, conveyance and out of pocket expenditure as the Governing Body may decide.