Himachal Pradesh High Court
Indu Bala vs . State Of Himachal Pradesh And Others on 3 April, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
Indu Bala vs. State of Himachal Pradesh and others Cr.MP(M) No.106 of 2025 03.04.2025 Present Mr. K.S. Gill, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals and Mr. Ravi Chauhan, Deputy Advocate General for the respondent/State.
Mr. Ganesh Barowalia, Advocate, for respondent No. 2 to 4.
Status report is on record. Mr. Ganesh Barowalia, Advocate, has filed Power of Attorney on behalf of respondent Nos. 2 to 4. He prays for and is granted three weeks' time to file reply.
List on 6.5.2025.
(Sandeep Sharma) Judge April 03,2025 (shankar)