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Union of India - Section

Section 8 in Bengal Bonded Warehouse Association Act, 1838

8. First Directors of Association.-

And it is hereby enacted.that the business of the said Association shall be managed by six Directors, and that Francis Macnaghten. Joseph Walker, Jasper, Ouseley, Richard Howe Cockerell, Alexander Colvin, Joseph Willis, and James Church, Esquires, shall be the first Directors of the said Association.