Himachal Pradesh High Court
Prem Dass & Another vs Hrtc & Others on 9 January, 2020
Bench: Dharam Chand Chaudhary, Anoop Chitkara
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
.
Execution Petition No.117 of 2019.
Decided on: 9th January, 2020.
Prem Dass & Another ......Petitioners.
Versus HRTC & Others ....Respondents.
Coram The Hon'ble Mr. Justice Dharam Chand Chaudhary, Judge.
The Hon'ble Mr. Justice Anoop Chitkara, Judge.
Whether approved for reporting?1 No. For the petitioner : Mr. Sudhanshu Jamwal, Advocate.
For the respondents : Mr. Ajay Chauhan, Advocate.
Dharam Chand Chaudhary, J. (oral).
Learned standing counsel submits that the judgment sought to be executed stands implemented. The written instructions, in this regard, have also been placed on record of Execution Petition No.115 of 2019, disposed of vide 1 Whether reporters of Local Papers may be allowed to see the judgment? Yes.
::: Downloaded on - 16/02/2020 07:43:05 :::HCHP 2separate order of the day. Being so, this petition is .
also dismissed as fully satisfied.
(Dharam Chand Chaudhary) Judge.
(Anoop Chitkara) Judge.
January 09, 2020 (ps)
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