Section 8(3)(a) in West Bengal Green University Act, 2017
(a)any constituent college, institution, Faculty or Department of any other University or of any institution for higher education deemed to be a University under section 3 of the University Grants Commission Act, 1956,(3 of 1956) directly managed, controlled and financed by such University or such institution for higher education deemed to be a University under section 3 of that Act, or