Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 106 in Punjab Gram Panchayat Act, 1952

106. Resignation.- A member of a 1* * Panchayat may resign his office 2[of a Panch or Sarpanch] by notifying in writing his intention to do so to the Assistant Director of Panchayats and on such resignation being accepted shall be deemed to have vacated his office.