Section 9(1)(d) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

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State of Madhya Pradesh - Subsection

Section 9(1)(d) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(d)if he is removed or dismissed from the service of the Government or a corporation owned or controlled by the Central Government or the State Government; or

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State of Madhya Pradesh - Subsection

Section 9(1)(d) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976