Madhya Pradesh High Court
Manjit Singh @ Pappu vs Union Of India Thr. Cbn Mandsaur Thr. Raj ... on 9 September, 2020
Author: Sunil Kumar Awasthi
Bench: Sunil Kumar Awasthi
1 MCRC-12033-2020
The High Court Of Madhya Pradesh
MCRC-12033-2020
(MANJIT SINGH @ PAPPU Vs UNION OF INDIA THR. CBN MANDSAUR THR. RAJ KUMAR SAHU)
2
Indore, Dated : 09-09-2020
Heard through Video Conferencing.
Shri Mayank Mishra, learned counsel for the applicant.
Shri Manoj Soni, learned counsel for the respondent/CBN is directed
to submit the report regarding the current status of trial on the next date of hearing.
Matter be listed on 23/09/2020.
(S.K. AWASTHI) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 2020.09.09 16:58:35 +05'30'